Salam Ranjan Meetei vs Union Of India & Anr
2026 Latest Caselaw 2248 Mani

Manipur High Court

Salam Ranjan Meetei vs Union Of India & Anr on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                        IN. 84 & 85
DEVANANDA DEVANANDA SINGH
            Date: 2026.03.30 16:14:39
SINGH       +05'30'


                               IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
           WP(C) No. 204 of 2023
           Salam Ranjan Meetei                                     ... Petitioner
                  Vs.
           Union of India & anr.                                   ... Respondents
                  With
           WP(C) No. 841 of 2021

                                     B E F O R E
                       HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                            O R D E R

30-03-2026

Mr. H.S. Paonam, learned senior counsel assisted by Mr. S. Gunabanta, learned counsel appeared for the petitioner. None appeared on behalf of the respondents.

As the counsel for the respondents is absent today, let these matters be listed again on 06-05-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda