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Laipubam Prameshwari Devi vs State Of Manipur & Ors
2026 Latest Caselaw 2245 Mani

Citation : 2026 Latest Caselaw 2245 Mani
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Laipubam Prameshwari Devi vs State Of Manipur & Ors on 30 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                    IN. 86 to 89
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.30 16:14:55
SINGH       +05'30'



                               IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
           WP(C) No. 351 of 2024
           Laipubam Prameshwari Devi                             ... Petitioner
                  Vs.
           State of Manipur & ors.                               ... Respondents
                  With
           WP(C) No. 592 of 2024;
           WP(C) No. 604 of 2024 &
           WP(C) No. 625 of 2024

                                     B E F O R E
                       HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

30-03-2026

Mrs. N. Savitri, learned counsel and Mr. Th. Kunjaraj, learned counsel appeared on behalf of the petitioners and Mr. Th. Vashum, learned GA and Mr. S. Jasobanta, learned counsel appeared on behalf of the respondents.

On the joint request made by the counsel appearing for the parties, list these cases again on 17-04-2026.

JUDGE Devananda

 
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