Wungramyao Makang & 5 Ors vs Vrs
2026 Latest Caselaw 2193 Mani

Citation : 2026 Latest Caselaw 2193 Mani
Judgement Date : 27 March, 2026

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Manipur High Court

Wungramyao Makang & 5 Ors vs Vrs on 27 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally signed
          by Lucy
Lucy      Gurumayum                                                      Item Nos. 14
          Date:
Gurumayum 2026.03.27          IN THE HIGH COURT OF MANIPUR
          16:39:31
          +05'30'                       AT IMPHAL

                  WP(C) No. 182 of 2024
                  Wungramyao Makang & 5 Ors                            ...Petitioner/s
                      Vrs.
                  State of Manipur & 3 Ors                           ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.03.2026

Ms. Vasochan Ragui, learned counsel appearing for

the petitioners seeks 2(two) weeks' time for filing additional

affidavit.

Mr. Th. Vashum, learned GA appearing for the

respondents has no objection.

As prayed for, list this case again on 18.05.2026.

JUDGE

Lucy

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