Heikrujam Budhichandra Singh; & 4 Ors vs Vrs
2026 Latest Caselaw 2186 Mani

Manipur High Court

Heikrujam Budhichandra Singh; & 4 Ors vs Vrs on 27 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM byKABORAMBAM                                                            Item Nos. 6 & 7
SAPANA SAPANA
                                     IN THE HIGH COURT OF MANIPUR
                 CHANU
       Date: 2026.03.27
       16:36:03 +05'30'
CHANU
                                               AT IMPHAL

                          MC (RSA) No. 8 of 2024 With
                          RSA No. 3 of 2023

                          Heikrujam Budhichandra Singh; & 4 ors.      ...Applicant/s
                              Vrs.
                          Heikrujam Koklei Singh Represented by his 4 LRs; & 8 Ors.
                                                                    ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.03.2026

Mr. H. Dijen, learned counsel appeared for the

appellants and Mr. M. Rarry, learned senior counsel assisted by Ms.

M. Nikita, learned counsel appeared for the respondents.

I have heard at length the argument advanced by Mr.

M. Rarry, learned senior counsel appearing for the respondents.

Due to paucity of time, his argument cannot be

concluded today.

As prayed for by the counsel appearing for the parties,

list these cases again on 30.03.2026.

JUDGE

Sapana

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