State Of Manipur & 3 Ors vs Vrs
2026 Latest Caselaw 2139 Mani

Manipur High Court

State Of Manipur & 3 Ors vs Vrs on 26 March, 2026

LAIREN Digitally signed
        by
MAYUM LAIRENMAYUM
INDRAJE INDRAJEET
        SINGH
                                                                               Item Nos. 12 & 13
ET      Date:                     IN THE HIGH COURT OF MANIPUR
        2026.03.26
                                            AT IMPHAL
SINGH 16:11:06 +05'30'
                                      Review. Pet. No. 4 of 2023
                                                 With
                                       Review. Pet. No. 5 of 2023


                  State of Manipur & 3 ors.
                                                                    Petitioner/s
                                                Vrs.
                  Alan Kamei @ Majalan Kamei & 2 ors.
                                                                  Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

26.03.2026

'A common order dated 19.12.2022 made in WP(C) No. 893 of 2021

and WP(C) No. 112 of 2022' is sought to be reviewed ('said order' for convenience).

Said order has been made by a Single Bench and the Hon'ble Judge

who presided the Single Bench has since demitted office.

As regards the subject matter of writ petitions qua said order, this

Court is informed that as per obtaining/operating determination (portfolio allocation)

the same has been assigned to Hon'ble Justice A. Guneshwar Sharma.

Registry is directed to place this file forthwith before Chief Justice on

the administrative side and seek orders regarding assignment and listing.

CHIEF JUSTICE

Indrajeet