N. Sadananda Singh vs Vrs
2026 Latest Caselaw 2068 Mani

Citation : 2026 Latest Caselaw 2068 Mani
Judgement Date : 25 March, 2026

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Manipur High Court

N. Sadananda Singh vs Vrs on 25 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally
      by Lucy
               signed


Gurum Gurumayum
      Date:
                                                                   Item Nos. 36-38
      2026.03.25        IN THE HIGH COURT OF MANIPUR
ayum 15:40:05 +05'30'             AT IMPHAL

           MC(WP(C)) No. 179 of 2024
           N. Sadananda Singh                                      ...Applicant/s
               Vrs.
           State of Manipur & 5 Ors                              ...Respondent/s

With MC(WP(C)) No. 170 of 2024 WP(C) No. 204 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

25.03.2026

Md. Ashif Shah, learned counsel appearing for the

petitioner seeks 2(two) weeks' time for filing rejoinder affidavit.

Ms. Sharmila, learned counsel appearing for the

respondents has no objection.

As prayed for, list these cases again on 18.05.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy