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Ginsuanhau Zou vs Chinlunthang & 2 Ors
2026 Latest Caselaw 2060 Mani

Citation : 2026 Latest Caselaw 2060 Mani
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ginsuanhau Zou vs Chinlunthang & 2 Ors on 25 March, 2026

                                                                      Item Nos. 3 & 4
                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL

                            EL.PET. No. 17 of 2022
                                      With
                           EL.RECR.PET. No. 28 of 2022

       Ginsuanhau Zou
                                                        Petitioner
                                        Vrs.
       Chinlunthang & 2 ors.
                                                      Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER) 25.03.2026

[1] There is no representation for both sides either in the physical Court

or on the Video Conferencing (V.C.) platform but with the intention of giving

opportunity to litigants on both sides and learned counsel on both sides, let these

matters stand over to 08.04.2026 as election petitions have to go on day-to-day

basis.

 [2]          List on 08.04.2026.



                                                     CHIEF JUSTICE

 John Kom




 P.S. I :    At the end of the list, Mr. Niraj Paonam, learned counsel who was

before this Court on the Video Conferencing (V.C.) platform, submits that he is representing Mr. Ajoy Pebam, learned counsel on record for the election petitioner and learned counsel expresses regret for having missed the matter when it was called. P.S. II : Presence of learned counsel Mr. Niraj Paonam on the VC platform for election petitioner at the end of the list is recorded.

 
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