K. Taruba vs State Of Manipur & Ors
2026 Latest Caselaw 2049 Mani

Manipur High Court

K. Taruba vs State Of Manipur & Ors on 25 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                          IN. 13
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.25 13:14:46
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
          WP(C) No. 456 of 2024
          K. Taruba                                               ... Petitioner
                 Vs.
          State of Manipur & ors.                                 ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

25-03-2026

Ms. Hastina, learned counsel appearing for the petitioner seeks two weeks' time for filing rejoinder affidavit.

Mr. Shyam Sharma, learned GA and Ms. Ch. Monibala, learned counsel appearing for the respondents submitted that they have no objection.

As prayed for, list this case again on 19-05-2026.

JUDGE Devananda