Oinam Ningol Th Sanajaobi Devi vs Vrs
2026 Latest Caselaw 2020 Mani

Manipur High Court

Oinam Ningol Th Sanajaobi Devi vs Vrs on 24 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABOR Digitally
      signed by
AMBAM KABORAMBA
      M SAPANA
SAPAN CHANU
                                                                              Item Nos. 40
      Date:
A     2026.03.24
      15:50:13
CHANU +05'30'
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL

                    WP (C) No. 185 of 2024

                    Oinam Ningol Th Sanajaobi Devi
                                                                        ...Petitioner/s
                        Vrs.
                    State of Manipur; & 3 Ors.
                                                                ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

24.03.2026

On the joint request made by the counsel appearing for

the parties, list this case again on 19.05.2026.

JUDGE

Sapana