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Imphal Municipal Corporation ... vs Vrs
2026 Latest Caselaw 2019 Mani

Citation : 2026 Latest Caselaw 2019 Mani
Judgement Date : 24 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Imphal Municipal Corporation ... vs Vrs on 24 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM

SAPANA SAPANA    CHANU
       Date: 2026.03.24                                                       Item Nos. 33 & 34
CHANU 15:48:37 +05'30'
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

                          MC (WP (C)) No. 232 of 2026
                          WP (C) No. 189 of 2026

                          Imphal Municipal Corporation Pensioners Association
                                                                           ...Applicant/s
                             Vrs.
                          The Imphal Municipal Corporation; & 3 Ors.
                                                                 ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

24.03.2026

On the joint request made by the counsel appearing for

the parties, list these cases again on 15.05.2026.

JUDGE

Sapana

 
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