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Athon Rongmei vs State Of Manipur & 2 Ors
2026 Latest Caselaw 1962 Mani

Citation : 2026 Latest Caselaw 1962 Mani
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Athon Rongmei vs State Of Manipur & 2 Ors on 23 March, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                  Item No. 13-16


                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                           WP(C) No. 522 of 2024 with
                          MC(WP(C) No. 184 of 2024 with
                          MC(WP(C) No. 441 of 2024 with
                             WP(C) No. 126 of 2021

      Athon Rongmei
                                                         .....Petitioner/s
                                      -Versus-
      State of Manipur & 2 Ors.
                                                         ....Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order 23.03.2026 [1] On joint request, list this case on 04.05.2026. [2] Interim order, if any, is extended till the next date.

JUDGE

Kh. Joshua Maring

 
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