Lourembam Surjit Singh vs State Of Manipur & 4 Ors
2026 Latest Caselaw 1946 Mani

Manipur High Court

Lourembam Surjit Singh vs State Of Manipur & 4 Ors on 23 March, 2026

              Digitally signed by
JOHN      JOHN TELEN KOM                                                    Sl. No.1 & 2 (Suppl.)
TELEN KOM Date: 2026.03.23
          15:02:43 +05'30'           IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
                                             WP(C)No.215 of 2026
                                                     With
                                            MC(WP(C))No.229 of 2026
                     Lourembam Surjit Singh
                                                                                   Petitioner
                                                Vs.

                     State of Manipur & 4 Ors.
                                                                                 Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER)

(Order of the Court was made by Mr. M. Sundar, CJ)

23.03.2026

[1] Re-notified at the request of Mr. Sh. Athoi Singh, learned counsel on record for petitioner.

[2] List under the caption 'ADJOURNED ADMISSION' in the daily list.

        [3]               List tomorrow.

        [4]               List on 24.03.2026.




                                    JUDGE                          CHIEF JUSTICE

        John Kom