Kabigaipou Kamei vs State Of Manipur And 4 Ors
2026 Latest Caselaw 1932 Mani

Manipur High Court

Kabigaipou Kamei vs State Of Manipur And 4 Ors on 23 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                 Item nos. 3 & 4
                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                       WP(C) No. 216 of 2026 with
                       MC(WP(C)) No. 230 of 2026

Kabigaipou Kamei
                                                                 ... Petitioner
                                   - Versus -

State of Manipur and 4 Ors.
                                                               ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

23.03.2026

[1] Present Mr. D. Julius Riamei, learned counsel for the petitioner and Mr. S. Niranjan, learned GA for the State respondents.

[2] List these cases on 24.03.2026 (tomorrow) in motion column.

JUDGE

Thoiba