Jbam Private Limited vs State Of Manipur And 4 Ors
2026 Latest Caselaw 1913 Mani

Manipur High Court

Jbam Private Limited vs State Of Manipur And 4 Ors on 23 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                   Item nos. 5
                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                          WP(C) No. 218 of 2026

Jbam Private Limited
                                                                ... Petitioner
                                  - Versus -

State of Manipur and 4 Ors.
                                                             ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                  ORDER

23.03.2026

[1] Mr. N. Ibotombi, learned sr. counsel assisted by Ms. Y. Jinita, learned counsel for the petitioner submits that this matter may be listed tomorrow along with MC(WP(C)) No. 233 of 2026.

[2] Accordingly, list these cases on 24.03.2026 (tomorrow) along with unlisted MC(WP(C)) No. 233 of 2026 in motion column.

JUDGE

Thoiba