Veijalhing Haokip vs Vrs
2026 Latest Caselaw 1884 Mani

Manipur High Court

Veijalhing Haokip vs Vrs on 20 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed                                               Item Nos. 22-23
      by Lucy
Gurum Gurumayum
      Date: 2026.03.20
                         IN THE HIGH COURT OF MANIPUR
ayum 15:10:54 +05'30'              AT IMPHAL

             RFA No. 4 of 2022
             Veijalhing Haokip                                      ...Appellant/s
                 Vrs.
             Union of India & 8 Ors                              ...Respondent/s

with WP(C) No. 979 of 2022

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

20.03.2026

Mr. A. Rommel, learned counsel appeared on behalf

of the appellant; Mr. Amarjit, learned counsel appeared on behalf

of the respondent nos. 1, 2 & 3; Mr. M. Tapan, learned counsel

appeared on behalf of the respondent no. 7; and Mr. Shyam

Sharma, learned GA appeared on behalf of the respondent nos. 4,

5 & 6.

The counsel appearing for the appellant/petitioner

prays for adjournment of the hearing of this case on the ground

that the conducting counsel is out of station.

As prayed for, list these cases again on 09.04.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1