Naoroibam Dhanajit Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 1842 Mani

Manipur High Court

Naoroibam Dhanajit Singh & Ors vs State Of Manipur & Ors on 18 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                       IN. 13 to 21
SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA
DEVANANDA         SINGH
                  Date: 2026.03.18 13:40:48
SINGH             +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
      WP(C) No. 611 of 2023
      Naoroibam Dhanajit Singh & ors.                         ... Petitioners
             Vs.
      State of Manipur & ors.                                 ... Respondents
             With
      MC(WP(C)) No. 180 of 2024;                   MC(WP(C)) No. 227 of 2023;
      MC(WP(C)) No. 425 of 2023;                   MC(WP(C)) No. 630 of 2024;
      MC(WP(C)) No. 67 of 2024;                    WP(C) No. 218 of 2024;
      WP(C) No. 493 of 2023      &                 WP(C) No. 855 of 2023


                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

18-03-2026

On the joint request made by the counsel appearing for the parties, list these cases again on 09-04-2026.

JUDGE Devananda