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A S Solomon & Anr vs State Of Manipur & Ors
2026 Latest Caselaw 1826 Mani

Citation : 2026 Latest Caselaw 1826 Mani
Judgement Date : 18 March, 2026

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Manipur High Court

A S Solomon & Anr vs State Of Manipur & Ors on 18 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by                                             IN. 11
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.18 13:39:49
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          WP(C) No. 291 of 2023
          A S Solomon & anr.                                ... Petitioners
                 Vs.
          State of Manipur & ors.                           ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

18-03-2026

On the joint request made by the counsel appearing for the parties, list this case again on 19-05-2026.

JUDGE Devananda

 
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