Khwairakpam Sunita Devi vs Vrs
2026 Latest Caselaw 1816 Mani

Citation : 2026 Latest Caselaw 1816 Mani
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Khwairakpam Sunita Devi vs Vrs on 18 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed
      by Lucy                                                 Item Nos. 108-109
Gurum Gurumayum
      Date: 2026.03.18   IN THE HIGH COURT OF MANIPUR
ayum 15:29:13 +05'30'              AT IMPHAL

             WP(C) No. 707 of 2020
             Khwairakpam Sunita Devi                             ...Petitioner/s
                 Vrs.
             State of Manipur & Anr                          ...Respondent/s

With MC(WP(C)) No. 36 of 2023

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

18.03.2026

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 13.05.2026.

JUDGE

Lucy

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