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Heikrujam Budhichandra Singh & Ors vs Heikrujam Koklei Singh Represented By
2026 Latest Caselaw 1805 Mani

Citation : 2026 Latest Caselaw 1805 Mani
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Heikrujam Budhichandra Singh & Ors vs Heikrujam Koklei Singh Represented By on 18 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                            IN. 60 & 61
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.18 13:48:41
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         MC(RSA) No. 8 of 2024
         Heikrujam Budhichandra Singh & ors.             ... Applicants
                Vs.
         Heikrujam Koklei Singh represented by
         his 4 LRs & ors.                                ... Respondents
                With
         RSa No. 3 of 2023

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

18-03-2026

On the joint request made by the counsel appearing for the parties, list these cases again on 26-03-2026 under the caption Admission Part-Heard.

JUDGE Devananda

 
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