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Thokchom Sudesh Kumar Singh vs Vrs
2026 Latest Caselaw 1804 Mani

Citation : 2026 Latest Caselaw 1804 Mani
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thokchom Sudesh Kumar Singh vs Vrs on 18 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum                                             Item Nos. 137-140
Gurum Date:
      2026.03.18       IN THE HIGH COURT OF MANIPUR
ayum 13:07:15
      +05'30'
                                 AT IMPHAL

          MC(RSA) No. 9 of 2024
          Thokchom Sudesh Kumar Singh                          ...Applicant/s
              Vrs.
          Moirangthem Joy Singh & 5 Ors                      ...Respondent/s

With MC(RSA) No. 32 of 2022 MC(RSA) No. 9 of 2023 RSA No. 1 of 2022

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

18.03.2026

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 15.04.2026.

JUDGE

Lucy

Page 1

 
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