Agriculture Department ... vs State Of Manipur; & Ors
2026 Latest Caselaw 1775 Mani

Manipur High Court

Agriculture Department ... vs State Of Manipur; & Ors on 17 March, 2026

KABORAMBA Digitally
          KABORAMBAM
                    signed by

M SANDEEP SANDEEP SINGH
          Date: 2026.03.17
SINGH     14:44:47 +05'30'                                                   Sl. No. 15 & 16
                                 IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
                                      W.P. (C) No. 928 of 2021

                    Agriculture Department FA/VEW/Equivalent Employees
                    Assn.; & Anr.
                                                                              Petitioners
                                              Vs.
                   State of Manipur; & Ors.
                                                                             Respondents

With MC [W.P. (C)] No. 653 of 2024

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER) (Order of the Court was made by M. Sundar, CJ)

17.03.2026 Mr. T. Gunapriya, learned counsel for petitioners, requests for an

adjournment citing difficulty for the arguing counsel.

Mr. I. Amri, learned State counsel for respondent Nos. 1, 2, 3, Mr.

Lungmi Ragui, learned counsel for respondent No. 4, Mr. W. Jamon, learned

counsel for respondent Nos. 5, 11, 16, 20, 25, 26, 28, 30-65, do not oppose the

request for adjournment.

Afore-referred request for adjournment acceded to.

List on 18.05.2026.

                                JUDGE                            CHIEF JUSTICE
       Sandeep