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Yumnam Sanathoi Devi vs Chanam Pikesh Meitei
2026 Latest Caselaw 1772 Mani

Citation : 2026 Latest Caselaw 1772 Mani
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Yumnam Sanathoi Devi vs Chanam Pikesh Meitei on 17 March, 2026

KABORAMBA Digitally
          KABORAMBAM
                    signed by

M SANDEEP SANDEEP SINGH
          Date: 2026.03.17
SINGH     14:43:16 +05'30'                                                         Sl. No. 1
                                 IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
                                  MC (Mat. App.) No. 14 of 2025

                   Yumnam Sanathoi Devi
                                                                                Applicant
                                            Vs.
                  Chanam Pikesh Meitei
                                                                             Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER) (Order of the Court was made by M. Sundar, CJ)

17.03.2026

Captioned matter is listed under the cause list caption 'SERVICE NOT COMPLETED'

Ms. Ch. Monibala Devi, learned counsel for applicant, is before this

Court.

This Court is informed that sole respondent remains unserved.

Fresh notice to sole respondent, returnable by 16.04.2026.

List on 16.04.2026.

                                JUDGE                           CHIEF JUSTICE
      Sandeep
 

 
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