Pangambam Nanao Singh vs Vrs
2026 Latest Caselaw 1752 Mani

Manipur High Court

Pangambam Nanao Singh vs Vrs on 17 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA
       Digitally signed by
MBAM KABORAMBAM
                                                                                     Item Nos. 3 & 4
       SAPANA CHANU
SAPANA Date: 2026.03.17
       17:26:17 +05'30'
CHANU
                                            IN THE HIGH COURT OF MANIPUR
                                                      AT IMPHAL

                              WP(C) No. 89 of 2019 With
                              WP (C) No. 971 of 2018

                              Pangambam Nanao Singh
                                                                         ...Petitioner/s
                                  Vrs.
                              State of Manipur ; & Anr.
                                                                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

17.03.2026

Mr. K. Roshan, learned counsel appeared for the

petitioner and Mr. H. Debendra, learned senior counsel and Deputy

AG assisted by Ms. I. Sharmila, learned counsel appeared for the

respondents.

As prayed for by the learned counsel appearing for the

petitioner, list these cases again on 13.04.2026.

JUDGE

Sapana

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