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Md Siraj Ali And 2 Ors vs State Of Manipur And 2 Ors
2026 Latest Caselaw 1699 Mani

Citation : 2026 Latest Caselaw 1699 Mani
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md Siraj Ali And 2 Ors vs State Of Manipur And 2 Ors on 16 March, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                   Item No. 6-53


                  IN THE HIGH COURT OF MANIPUR
                            AT IMPHAL

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      Md Siraj Ali and 2 Ors.
                                                   ... Petitioners
             - Versus -
      State of Manipur and 2 Ors.
                                                   ... Respondents

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order 16.03.2026 [1] Mr. Lenin Hijam, learned A.G. assisted by Ms. Thanyomi Keishing, learned Jr. G.A., submits that some time may be given for preparing the case. [2] Mr. A. Romenkumar, learned senior counsel, Mr. Abdul Baqee Khan, learned counsel, Mr. Kh. Nakato, learned counsel and Mr. M. Rendy, learned counsel for the petitioners, have no objection. [3] List this case on 27.04.2026.

JUDGE

Kh. Joshua Maring

 
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