Thokchom Sanathoi Singh vs State Of Manipur
2026 Latest Caselaw 1599 Mani

Citation : 2026 Latest Caselaw 1599 Mani
Judgement Date : 12 March, 2026

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Manipur High Court

Thokchom Sanathoi Singh vs State Of Manipur on 12 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                  Item Nos. 112-115

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 32 of 2021

            Thokchom Sanathoi Singh.
                                                              ...Petitioner
                                        - Versus -
            State of Manipur.
                                                           ...Respondent
                                        With
                                 WP(C) No. 33 of 2021
                                 WP(C) No. 56 of 2021
                                 WP(C) No. 99 of 2021

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

12-03-2026

Present Mr. T. Momo, learned senior counsel assisted by Ms. N.

Diana, learned counsel for the petitioners; Mrs. R.K. Emily, learned Dy.

Government Advocate for the State respondents; and Mr. Stephen P.,

learned counsel for the private respondent in WP(C) No. 99 of 2021.

Due to paucity of time, these matters cannot be taken up today.

List these cases on 15-04-2026.





                                                         JUDGE
 Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.03.13
VICTORIA 17:41:00 +05'30'