The Kwakeithel Thokchom Leikai Welfare ... vs Vrs
2026 Latest Caselaw 1529 Mani

Manipur High Court

The Kwakeithel Thokchom Leikai Welfare ... vs Vrs on 11 March, 2026

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH
DRA SINGH Date: 2026.03.11
          18:47:49 +05'30'                                                                    Item No. 4
                                           IN THE HIGH COURT OF MANIPUR
                                                     AT IMPHAL

                                           CRP(CRP.Art.227) No. 38 of 2019


                      The Kwakeithel Thokchom Leikai Welfare Organisation
                                                                             Petitioner/s
                                                   Vrs.
                      The Chaokhat Thourang Kanglup (Club) & 2 ors.
                                                                           Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

11.03.2026

Mr. N. Umakanta, learned senior advocate for revision petitioner, Mr.

W. Niranjit, learned Deputy Government advocate for R-2 & R-3 and Mr. Tim

Haobam, learned counsel for R-1 are before this Court.

Owing to paucity of time, list on 27.04.2026.

CHIEF JUSTICE

Bipin