Khaidem Priyobarta Singh vs State Of Manipur
2026 Latest Caselaw 1486 Mani

Manipur High Court

Khaidem Priyobarta Singh vs State Of Manipur on 10 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                  Item No. 43


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                         WP(C) No. 847 of 2019

       Khaidem Priyobarta Singh
                                                         .....Petitioner/s

                                   - Versus -

       State of Manipur
                                                         .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

10.03.2026

[1] Mr. Abdul Baqee Khan, learned counsel for the petitioner, submits that the matter may be listed after one week. [2] Mrs. Ch. Sundari, learned G.A. for the State respondent, has no objection.

[3] List this case on 28.04.2026. [4] Earlier interim order is extended till the next date.

JUDGE

Kh. Joshua Maring