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State Of Manipur & Anr vs Meinam Romen Singh & 20 Ors
2026 Latest Caselaw 1481 Mani

Citation : 2026 Latest Caselaw 1481 Mani
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

State Of Manipur & Anr vs Meinam Romen Singh & 20 Ors on 10 March, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                Item No. 82-87


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                    MC(WP(C) No. 84 of 2022 with
                    MC(WP(C) No. 134 of 2018 with
                     WP(C) No. 215 of 2018 with
                     WP(C) No. 650 of 2021 with
                     WP(C) No. 909 of 2017 with
                       WP(C) No. 961 of 2021

       State of Manipur & Anr.
                                                         .....Petitioner/s

                                   - Versus -

       Meinam Romen Singh & 20 Ors.
                                                         .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

10.03.2026

[1] Ms. Malemleima, learned counsel for the petitioners, submits that the matter may be taken up on some other day due to personal inconvenience of the arguing counsel. [2] Mrs. RK. Emily, learned Dy. G.A., has no objection. [3] List this case on 13.04.2026. [4] Earlier interim order is extended till the next date.

JUDGE

Kh. Joshua Maring

 
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