The Nodiachand & Rajdhoni Morning & ... vs H. Gyan Prakash
2026 Latest Caselaw 1476 Mani

Manipur High Court

The Nodiachand & Rajdhoni Morning & ... vs H. Gyan Prakash on 10 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                               Item No. 11-18


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                   Cont.Cas(C) No. 98 of 2019 with
                   MC(WP(C) No. 170 of 2019 with
                    MC(WP(C) No. 7 of 2020 with
                     WP(C) No. 651 of 2015 with
                     WP(C) No. 693 of 2018 with
                     WP(C) No. 724 of 2015 with
                     WP(C) No. 852 of 2017 with
                       WP(C) No. 888 of 2017

       The Nodiachand & Rajdhoni Morning & Night College
                                                 .....Petitioner/s

                                  - Versus -

       H. Gyan Prakash
                                                        .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

10.03.2026

[1] Mr. S. Niranjan, learned G.A., submits that he may be given some time for taking instruction about the payment amount fixed for the petitioner and other adjoining land. [2] Mr. S. Gunabanta, learned counsel for the petitioner and Ms. Kh. Maria, learned counsel for some of the private respondents, have no objection.

[3] List this case on 26.03.2026. [4] Earlier interim order is extended till the next date.

JUDGE

Kh. Joshua Maring