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Canaan Rungsung & Ors vs State Of Manipur & Anr
2026 Latest Caselaw 135 Mani

Citation : 2026 Latest Caselaw 135 Mani
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

Canaan Rungsung & Ors vs State Of Manipur & Anr on 30 January, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                                             IN. 14 to 16
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA DEVANANDA SINGH
            Date: 2026.01.30 14:25:12
SINGH       +05'30'


                               IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
           WP(C) No. 181 of 2024
           Canaan Rungsung & ors.                                  ... Petitioners
                  Vs.
           State of Manipur & anr.                                 ... Respondents
                  With
           MC(WP(C)) No. 408 of 2023 &
           WP(C) No. 837 of 2023

                                     B E F O R E
                       HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                            O R D E R

30-01-2026

Mr. Ng. Jotindra Luwang, learned counsel appeared on behalf of the petitioners through VC platform and seeks two weeks' time for filing rejoinder affidavit in connection with WP(C) No. 181 of 2024.

Mr. Th. Vashum, learned GA and Ms. Riet Mangsatabam, learned counsel appearing for the respondents have no objection.

As prayed for, list these cases again on 09-03-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda

 
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