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Pangambam Nanao Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 109 Mani

Citation : 2026 Latest Caselaw 109 Mani
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

Pangambam Nanao Singh & Ors vs State Of Manipur & Ors on 30 January, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                                           IN. 21 to 24
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.01.30 14:24:58
SINGH       +05'30'


                               IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
           WP(C) No. 590 of 2024
           Pangambam Nanao Singh & ors.                            ... Petitioners
                  Vs.
           State of Manipur & ors.                                 ... Respondents
                  With
           MC(WP(C)) No. 133 of 2024;
           MC(WP(C)) No. 490 of 2024 &
           WP(C) No. 158 of 2024

                                     B E F O R E
                       HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

30-01-2026

Mr. Tomclist, learned counsel appearing for the petitioners seeks two weeks' time for filing rejoinder affidavit.

Ms. Sharmila, learned counsel appearing for the respondents has no objection.

As prayed for, list these cases again on 25-03-2026.

JUDGE Devananda

 
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