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Smt. Naorem Ongbi Ibemhal @ Leimahal ... vs Smt. Rk Ibemhal Devi @ Rk Lembisana Devi &
2026 Latest Caselaw 989 Mani

Citation : 2026 Latest Caselaw 989 Mani
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Smt. Naorem Ongbi Ibemhal @ Leimahal ... vs Smt. Rk Ibemhal Devi @ Rk Lembisana Devi & on 20 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
KHOIROM Digitally
          KHOIROM
                   signed by
                                                                                      Item No. 24 - 25
BIPINCHAN BIPINCHANDRA
          SINGH

DRA SINGH Date: 2026.02.19              IN THE HIGH COURT OF MANIPUR
          12:13:32 +05'30'
                                                  AT IMPHAL
                                                 W.A. No. 94 of 2023

                      Smt. Naorem Ongbi Ibemhal @ Leimahal Devi
                                                                                       ... Appellant
                                                       - Versus -

                      Smt. RK Ibemhal Devi @ RK Lembisana Devi &
                      Ors.
                                                                                   ... Respondents
                                                        With
                                                MC(WA) No. 146 of 2023

                                               B E F O R E
                                 HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                    O R D E R

[M. Sundar, CJ] 20.02.2026

Ms. Alina, learned counsel representing Mr. I. Denning,

learned counsel on record for lone appellant; Mr. SM. Fariz, learned counsel

representing Mr. A. Golly, learned counsel on record for R-1 & 2 and Mr. W.

Niranjit, learned State counsel for official respondent Nos. 3 to 5 are before

this Court.

All the aforementioned learned counsel submit in one voice

that parties are exploring possibility of settlement and request for listing

after Yaosang Holidays.

Requests acceded to.

List under the caption 'FOR REPORTING SETTLEMENT OR

ARGUMENT' on 13.03.2026 (Friday).

                                                         JUDGE                CHIEF JUSTICE
                      Bipin

                                                                                     Page 1|1
 

 
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