State Of Manipur & Ors vs Pinky Khuraijam & Ors
2026 Latest Caselaw 951 Mani

Citation : 2026 Latest Caselaw 951 Mani
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

State Of Manipur & Ors vs Pinky Khuraijam & Ors on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM
                                                                      IN. 38 to 40
M DEVANANDA DEVANANDA SINGH
            Date: 2026.02.19 16:22:08
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
         MC(WP(C)) No. 380 of 2025
         State of Manipur & ors.                             ... Applicants
                Vs.
         Pinky Khuraijam & ors.                              ... Respondents
               With
         MC(WP(C)) No. 87 of 2024 &
         WP(C) No. 127 of 2024

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

19-02-2026

Mrs. Gitanjali, learned counsel appearing for the petitioner seeks three weeks' time for filing objection to the connected MC(WP(C)) No. 380 of 2025.

Ms. Thanyomi Keishing, learned counsel appearing for the applicants submitted that she has no objection.

As prayed for by the learned counsel appearing for the petitioner, list these cases again on 13-04-2026.

JUDGE

Devananda

Download the LatestLaws.com Mobile App