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Md. Abdus Shakil vs State Of Manipur & Ors
2026 Latest Caselaw 944 Mani

Citation : 2026 Latest Caselaw 944 Mani
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md. Abdus Shakil vs State Of Manipur & Ors on 19 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                          IN. 55 & 56
DEVANANDA DEVANANDA SINGH
            Date: 2026.02.19 16:20:54
SINGH       +05'30'


                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL
         WP(C) No. 1021 of 2025
         Md. Abdus Shakil                                        ... Petitioner
                Vs.
         State of Manipur & ors.                                 ... Respondents
               With
         MC(WP(C)) No. 933 of 2025

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

19-02-2026

Mrs. L. Monomala, learned GA appearing for the respondents seeks three weeks' time for filing counter affidavit.

Mr. Rendy Maibam, learned counsel appearing for the petitioner has no objection.

As prayed for, list these cases again on 24-04-2026.

JUDGE

Devananda

 
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