W. Robby Singh vs State Of Manipur & Ors
2026 Latest Caselaw 934 Mani

Manipur High Court

W. Robby Singh vs State Of Manipur & Ors on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA
                                                                     IN. 41 & 42
DEVANANDA          SINGH
                   Date: 2026.02.19 16:18:43
SINGH              +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
      WP(C) No. 392 of 2025
      W. Robby Singh                                       ... Petitioner
             Vs.
      State of Manipur & ors.                              ... Respondents
            With
      MC(WP(C)) No. 378 of 2025

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                               O R D E R

19-02-2026

Mr. Th. Vashum, learned GA, Ms. Malemleima, learned counsel and Ms. Jasrene Risom, learned counsel appeared for the respondents and seeks three weeks' time for filing counter affidavit.

Ms. B. Nandita, learned counsel appearing for the petitioner has no objection.

As prayed for, list these cases again on 16-04-2026.

JUDGE

Devananda