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Khangembam Transmission And ... vs State Of Manipur And 3 Ors
2026 Latest Caselaw 767 Mani

Citation : 2026 Latest Caselaw 767 Mani
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Khangembam Transmission And ... vs State Of Manipur And 3 Ors on 16 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                           Item no. 134 & 135

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                      W.P. (C) No. 100 of 2026 with
                      MC(W.P. (C)) No. 108 of 2026

Khangembam Transmission and Construction
                                                              ... Petitioner
                                   - Versus -

State of Manipur and 3 Ors.
                                                           ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

16.02.2026

[1] At the request of Mrs. Ch. Sundari, learned GA for the State respondents, list these cases on 19.02.2026.

JUDGE

Thoiba

 
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