Ts. Thurhring vs Sate Of Manipur & 5 Ors
2026 Latest Caselaw 766 Mani

Citation : 2026 Latest Caselaw 766 Mani
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ts. Thurhring vs Sate Of Manipur & 5 Ors on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                  Item No. 93


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                          WP(C) No. 564 of 2025

      TS. Thurhring
                                                        .....Petitioner/s

                                  - Versus -

      Sate of Manipur & 5 Ors.
                                                        .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

16.02.2026

As requested by the parties, list this case on 20.04.2026. Interim order, if any, is extended till the next date.

JUDGE

Kh. Joshua Maring

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