Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M. Maringmei Khuripou vs Maringmei Acham
2026 Latest Caselaw 757 Mani

Citation : 2026 Latest Caselaw 757 Mani
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

M. Maringmei Khuripou vs Maringmei Acham on 16 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
Abuja Digitally
       signed by
                                                     1
m      Abujam
       Surjit Singh                                                            S2. Item No. 8

Surjit Date:
       2026.02.16
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
Singh 14:54:26
       +05'30'
                                    CRP(CRP.Art.227) No. 45 of 2023


                       M. Maringmei Khuripou
                                                                              Petitioner
                                               Vs.
                       Maringmei Acham
                                                                             Respondent

                                             BEFORE
                          HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                 ORDER

16.02.2026

On joint request, list this matter on 02.04.2026.

JUDGE Ab. Surjit

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter