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State Of Manipur & Ors vs Ksh. Rustamkumar Singh
2026 Latest Caselaw 685 Mani

Citation : 2026 Latest Caselaw 685 Mani
Judgement Date : 13 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

State Of Manipur & Ors vs Ksh. Rustamkumar Singh on 13 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                              Supp. 1, IN. 11 to 13



                   IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL
LA App. No. 1 of 2025
State of Manipur & ors.                                    ... Appellants
       Vs.
Ksh. Rustamkumar Singh                                     ... Respondent
      With
MC(LA App.) No. 2 of 2025 &
MC(LA App.) No. 4 of 2025

                          B E F O R E
            HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                O R D E R

13-02-2026 Mr. H. Debendra, learned senior counsel and Deputy AG assisted by Ms. Sharmila, learned counsel appeared for the appellants and Ms. Malemleima, learned counsel appeared for the respondent.

This matter has been listed today for referral to the Special Medication Drive - Mediation 'For the Nation 2.0'. Accordingly, registry is directed to refer this matter to the appointed Mediator, Mediation Centre, High Court of Manipur, for exploring the possibility of an amicable settlement.

The appellants, Administrative Secretary (Works), Govt. of Manipur and the Collector (LA), Imphal East District or any of their authorized officer along with their respective counsel are to be present before the appointed Mediator on 25-02-2026 at 01:30 P.M. Earlier interim order shall continue till the next date. A copy of this order be furnished to all the counsel appearing for the parties through their WhatsApp/e-mail for doing the needful.





                                                                JUDGE

Devananda              SHOUGRAKPAM         Digitally signed by
                                           SHOUGRAKPAM DEVANANDA
                       DEVANANDA           SINGH
                                           Date: 2026.02.13 16:27:14
                       SINGH               +05'30'
 

 
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