Md Abdulhalim And 91 Ors vs State Of Manipur And Anr
2026 Latest Caselaw 679 Mani

Manipur High Court

Md Abdulhalim And 91 Ors vs State Of Manipur And Anr on 13 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                Item nos. 41 & 42

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                      W.P. (C) No. 126 of 2024 with
                      MC(W.P. (C)) No. 86 of 2024

Md Abdulhalim and 91 Ors.
                                                                 ... Petitioners
                                  - Versus -

State of Manipur and Anr.
                                                                ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                  ORDER

13.02.2026

[1] Mr. A. Bheigya, learned jr. Govt. counsel for the State respondents submits that the matter may be taken up on some other day due to personal inconveniences of the learned conducting GA.

[2] Mr. I. Denning, learned counsel for the petitioners has no objection.

[3] List these cases on 27.03.2026.

JUDGE

Thoiba