W. Anandakumar Singh vs State Of Manipur & Anr
2026 Latest Caselaw 651 Mani

Manipur High Court

W. Anandakumar Singh vs State Of Manipur & Anr on 12 February, 2026

SHOUGRAKPAM        Digitally signed by                                   IN. 9
                   SHOUGRAKPAM DEVANANDA
DEVANANDA          SINGH
                   Date: 2026.02.12 14:00:28
SINGH              +05'30'


                           IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
     WP(C) No. 116 of 2026
     W. Anandakumar Singh                                 ... Petitioner
            Vs.
     State of Manipur & anr.                              ... Respondents

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                          O R D E R

12-02-2026

No one appeared on behalf of the petitioner.

Mr. Th. Vashum, learned GA appeared on behalf of the respondents and prays for taking up this matter tomorrow i.e., on 13-02-2026.

As prayed for, list this case again on 13-02-2026.

JUDGE

Devananda