Lamkang Khunou Village & 2 Ors vs Union Of India & 6 Ors
2026 Latest Caselaw 649 Mani

Citation : 2026 Latest Caselaw 649 Mani
Judgement Date : 12 February, 2026

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Manipur High Court

Lamkang Khunou Village & 2 Ors vs Union Of India & 6 Ors on 12 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                           Item Nos. 28-31

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 692 of 2020

            Lamkang Khunou Village & 2 Ors.
                                                                     ...Petitioners
                                          - Versus -
            Union of India & 6 Ors.
                                                               ...Respondents
                                        With
                                 WP(C) No. 157 of 2021
                                 WP(C) No. 558 of 2020
                                 WP(C) No. 782 of 2022

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

12-02-2026

At the request of Mr. Ng. Jotindra Luwang, learned counsel for

NHIDCL appearing through video conferencing, list these cases on 31-03-

2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.12 VICTORIA 12:47:46 +05'30'

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