Moirangthem Somorjit Singh vs Union Of India & Ors
2026 Latest Caselaw 645 Mani

Manipur High Court

Moirangthem Somorjit Singh vs Union Of India & Ors on 12 February, 2026

                                                                       IN. 27 & 28
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.12 13:55:46
SINGH       +05'30'

                            IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
         WP(C) No. 514 of 2020
         Moirangthem Somorjit Singh                          ... Petitioner
                Vs.
         Union of India & ors.                               ... Respondents
               With
         MC(WP(C)) No. 15 of 2021

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                        O R D E R

12-02-2026

Mrs. G. Pushpa, learned counsel representing the learned counsel appearing for the petitioner seeks adjournment of hearing of this case citing personal inconvenience on the part of the conducting counsel.

Mr. S. Vijayanand Sharma, learned senior panel counsel appeared for the respondents and prays for fixing a short date.

As prayed for, list these cases again on 09-03-2026.

JUDGE

Devananda