Naorem Rameshwor Singh vs Vrs
2026 Latest Caselaw 641 Mani

Manipur High Court

Naorem Rameshwor Singh vs Vrs on 12 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORAMBAM
SAPANA CHANU
Digitally signed by
KABORAMBAM SAPANA
CHANU
Date: 2026.02.12 12:11:14

                                                                                    Item Nos. 2 & 3
+05'30'




                                           IN THE HIGH COURT OF MANIPUR
                                                     AT IMPHAL

                            WP (C) No. 112 of 2026 With
                            MC (WP (C)) No. 118 of 2026

                            Naorem Rameshwor Singh
                                                                     ...Petitioner/s
                                Vrs.
                            State of Manipur; & 9 Ors.
                                                                 ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

12.02.2026

Mr. Rendy Maibam, learned counsel appeared for the

petitioner and Mr. Th. Vashum, learned GA appeared for the

respondents.

On the request of the learned counsel appearing for the

petitioners, list these cases again on 13.02.2026.

JUDGE

Sapana