Shakhilla Begum vs State Of Manipur & Ors
2026 Latest Caselaw 637 Mani

Manipur High Court

Shakhilla Begum vs State Of Manipur & Ors on 12 February, 2026

                                                                        IN. 29 & 30
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.12 13:55:33
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          WP(C) No. 796 of 2023
          Shakhilla Begum                                     ... Petitioner
                 Vs.
          State of Manipur & ors.                             ... Respondents
                With
          MC(WP(C)) No. 367 of 2023

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                         O R D E R

12-02-2026

Mrs. G. Pushpa, learned counsel representing the learned counsel appearing for the petitioner seeks adjournment of hearing of this case citing personal inconvenience on the part of the conducting counsel.

Mr. Th. Vashum, learned GA appearing for the respondents has no objection.

As prayed for, list these cases again on 10-03-2026.

JUDGE

Devananda