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Longjam Sakhitombai Devi vs State Of Manipur
2026 Latest Caselaw 630 Mani

Citation : 2026 Latest Caselaw 630 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Longjam Sakhitombai Devi vs State Of Manipur on 12 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                         Item Nos. 12-13

                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                               WP(C) No. 365 of 2019

           Longjam Sakhitombai Devi.
                                                                    ...Petitioner
                                         - Versus -
           State of Manipur.
                                                              ...Respondents
                                      With
                               WP(C) No. 340 of 2018

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

12-02-2026

At the request of Mrs. G. Pushpa, learned counsel and Secretary,

High Court Bar Association of Manipur, list these cases on 26-03-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.12 VICTORIA 12:46:04 +05'30'

 
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