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Yumnam Lakshman Singh & Ors vs Union Of India & Anr
2026 Latest Caselaw 617 Mani

Citation : 2026 Latest Caselaw 617 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Yumnam Lakshman Singh & Ors vs Union Of India & Anr on 12 February, 2026

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                              IN. 7 & 8
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.12 14:01:21
SINGH       +05'30'


                                IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
            WP(C) No. 115 of 2026
            Yumnam Lakshman Singh & ors.                        ... Petitioners
                   Vs.
            Union of India & anr.                               ... Respondents
                  With
            MC(WP(C)) No. 121 of 2026

                                      B E F O R E
                        HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                            O R D E R

12-02-2026

None appeared on behalf of the petitioners.

Mr. Amarjit, learned counsel representing Mr. S. Kaminikumar, learned CGSC appeared on behalf of the respondents.

As the counsel for the petitioners is absent today, let these cases be listed again on 13-02-2026.

JUDGE

Devananda

 
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