Yuingam Kapai & 4 Ors vs State Of Manipur & 8 Ors
2026 Latest Caselaw 605 Mani

Manipur High Court

Yuingam Kapai & 4 Ors vs State Of Manipur & 8 Ors on 12 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                          Item Nos. 39-40

                                IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL

                                     WP(C) No. 451 of 2025

           Yuingam Kapai & 4 Ors.
                                                                    ...Petitioners
                                             - Versus -
           State of Manipur & 8 Ors.
                                                               ...Respondents
                                            With
                                   MC(WP(C)) No. 441 of 2025

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                          ORDER

12-02-2026

At the request of Mrs. G. Pushpa, learned counsel and Secretary,

High Court Bar Association of Manipur, list these cases on 18-03-2026.

Interim order, if any, is extended till the next date.

                                                               JUDGE

Victoria



NINGOM by NINGOMBAM
         VICTORIA
BAM      Date:
VICTORIA 2026.02.12
         12:49:18 +05'30'