Pravat Kumar Nayak vs Vrs
2026 Latest Caselaw 578 Mani

Manipur High Court

Pravat Kumar Nayak vs Vrs on 10 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:
ORI DEVI 2026.02.10
         15:56:51 +05'30'
                                                                               Item Nos. 35
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL

                     WP(C) No. 799 of 2024
                     Pravat Kumar Nayak                                   ...Petitioner/s
                         Vrs.
                     Union of India & 4 Ors                            ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

10.02.2026

Ms. KG Jianchuiliu, learned counsel representing Mr.

BR Sharma, learned CGSC appearing for the respondents seeks

adjournment of the hearing of this case citing inconvenience on the

part of the counsel for the respondents.

Mr. K. Roshan, learned counsel appearing on behalf of

the petitioner has no objection.

As prayed for, list this case again on 16-03-2026.

JUDGE

Dhakeshori

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