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K. Roshan Singh & 5 Ors vs Vrs
2026 Latest Caselaw 574 Mani

Citation : 2026 Latest Caselaw 574 Mani
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

K. Roshan Singh & 5 Ors vs Vrs on 10 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
        by LAISHRAM
M       DHAKESHORI
DHAKES DEVI
        Date:
HORI    2026.02.10
                                                                              Item Nos. 37-38
        15:57:57
DEVI    +05'30'                     IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                     WP(C) No. 20 of 2025
                     K. Roshan Singh & 5 Ors.                              ...Petitioner/s
                         Vrs.
                     State of Manipur & 4 Ors.                          ...Respondent/s

With MC(WP(C)) No. 19 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

10.02.2026

Mr. E. Premjit, learned counsel appearing for the petitioners seeks leave to withdraw the present writ petition along with the connected application with liberty to file a fresh petition if so advised.

Mr. Th. Vashum, learned GA and Mrs. Geetanjali, learned counsel appearing for the respondents submitted that they have no objection.

Leave granted, the present writ petition as well as the connected application is hereby dismissed as being withdrawn with liberty as prayed for.

JUDGE

Dhakeshori

Page 1

 
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